Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4A] [Entire Act] Bombay Presidency - Subsection Section 4A(i) in Bombay Khadi and Village Industries Act, 1960 (i)he has directly or indirectly by himself or his partner or by a member of his family any share or interest in any work done by the order of the Board.
