Section 35(2)(e) in The U.P. Water Management And Regulatory Commission Act, 2008

[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Uttar Pradesh - Subsection

Section 35(2)(e) in The U.P. Water Management And Regulatory Commission Act, 2008

(e)The particulars to be furnished, and the form and manner for furnishing information, particulars, documents, accounts and books by the persons involved in the water distribution and supply or use of water;

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State of Uttar Pradesh - Subsection

Section 35(2)(e) in The U.P. Water Management And Regulatory Commission Act, 2008