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State of Uttar Pradesh - Section

Section 1068 in Rules under the United Provinces Excise Act, 1910

1068. Travelling expenses involved in taking issues.

- (27) Where a Head Salesman/Salesman/Assistant Salesman is required to travel a distance of over 5 miles for taking issues from a warehouse or treasury, he will be granted actual travelling expenses as well as halting expenses at the discretion of the Collector, should halt be essential.