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[Cites 0, Cited by 0] [Section 106] [Entire Act]

State of Goa - Subsection

Section 106(4) in The Goa, Daman and Diu (Excise Duty) Rules, 1964

(4)The sale by auction or otherwise of liquor, stills and other appliances or materials for distillation shall be made only to licensed dealer or manufacturers of liquor, as the case may be.