Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 325] [Entire Act] State of Tamilnadu - Subsection Section 325(a) in The Coimbatore City Municipal Corporation Act, 1981 (a)in any hutting ground in respect of which a standard plan has been approved under section 301, 302 or 308; or
