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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(a) in The Gauhati University Act, 1947

(a)shall hold, control and administer the property and funds of the University and shall appoint a Finance Committee to advise it on matters of finance consisting of six members of whom the Vice-Chancellor shall be the Chairman, the Treasurer shall be the Secretary and the other four members shall be appointed as follows :
(i)two members to be elected by the Executive Council from amongst its members, and
(ii)two members to be nominated by he Government one from the Finance Department and the other from the Education Department of this Government ;