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[Cites 0, Cited by 0] [Section 27A(2)] [Section 27A] [Entire Act]

State of Bihar - Subsection

Section 27A(2)(a) in The Bihar Civil Service (Executive Branch) and the Bihar Junior Civil Service (Recruitment) Rules, 1951

(a)Recommendation made by the Departmental Committee in which the Public Service Commission is associated shall be taken as the recommendation of the Commission.