(2)[ Country Liquor - Duty @ 210% of Wholesale Price.] [[Substituted by Notification No. F.10(1)/Fin.(Rev-I)/2013-14/DS VI/391, dated 17th May, 2013, for sub-rule (2) (w.e.f. 17-5-2013). Sub-rule (2), before substitution, stood as under:"(2) Country Liquor - Duty @ 200% of Wholesale Price."]]