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State of Rajasthan - Section

Section 33 in Rajasthan Land Revenue (Land Records) Rules, 1957

33. Survey Instruments.

- Every Patwari shall be provided with a chain with 10 iron pins, a brass scale of 6 inches, a pair of compasses, a gattha measure of bamboos with iron ends, a pair of half gattha measures of bar iron (about one third such square) with hollow bamboos for safe keeping, off-set piece of two inches, a cross staff (in plain areas surveyed by the square system) or an optical square and an area comb. He shall maintain a stocks register of survey instruments in Form P-36. He shall keep the instruments in good condition and shall report if they are spoiled and get them replaced from the tehsil. If any instrument is lost by the Patwari, he shall have to pay its price.