Himachal Pradesh High Court
Uday Panwar vs . State Of H.P. & Ors. on 5 April, 2023
Bench: Sabina, Satyen Vaidya
Uday Panwar vs. State of H.P. & Ors.
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CWPIL No. 20 of 2021 05.04.2023 Present: Court on its own motion.
Mr. Rakesh Dhaulta, Additional Advocate General, for respondents No. 1 to 3.
Mr. Naresh K. Gupta, Advocate, for respondent No. 4.
r to None for respondent No. 5.
Learned counsel for respondent No. 4 requests for an adjournment to enable him to file latest status report.
List again on 15th May, 2023.
( Sabina ) Acting Chief Justice ( Satyen Vaidya ) Judge April 05, 2023 (vs) ::: Downloaded on - 05/04/2023 20:38:59 :::CIS