Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 45 in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002 45. Acknowledgement of application. - On receipt of the application, the Receiving Officer shall note thereon the date of its receipt and shall send an acknowledgement to this effect.
