Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 4] [Entire Act] State of Bihar - Subsection Section 4(1) in The Bihar Saw Mills (Regulation) Act, 1990 (1)appoint an officer not below the rank of a Conservator of Forests to be prescribed authority, for the purpose of this Act;
