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[Cites 0, Cited by 0] [Section 686AA(3)] [Section 686AA] [Entire Act]

State of Telangana - Subsection

Section 686AA(3)(f) in Greater Hyderabad Municipal Corporation Act, 1955

(f)grants released by Government for implementation of schemes, projects and programmes, assigned or entrusted to the Corporation, the nature and extent of utilization during the previous year;