Madhya Pradesh High Court
M/S Gsb Construction Pvt.Ltd. vs Jabalpur Devlopment Authy. on 1 December, 2025
1 WP-4430-2008
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 4430 of 2008
(M/S GSB CONSTRUCTION PVT.LTD. Vs JABALPUR DEVLOPMENT AUTHY. AND OTHERS )
Dated : 01-12-2025
Shri Sankalp Kochar - Advocate for the petitioner.
Shri Himanshu Mishra, learned counsel for the respondent No.1.
Shri Atul Dwivedi - Panel Lawyer for the State.
Counsel for the respondent No.1 prays for time to see that proper resolution of the dispute can be arrived at between the parties.
At his request, list the case in the week commencing 12.01.2026.
(SANDEEP N. BHATT) JUDGE ks Signature Not Verified Signed by: KOUSHALENDRA SHARAN SHUKLA Signing time: 02-12-2025 18:06:47