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[Cites 0, Cited by 0] [Section 6D] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6D(1) in The U.P. Consumer Protection Rules, 1987

(1)A part time Member of the State Commission shall be paid a consolidated remuneration of Rupees Five thousand in X class cities, Rupees Four thousand in Y class cities and Rupees Three thousand in other places, per day of sitting.