Calcutta High Court
Shib Krishna Debutter Estate vs Janab Jalaluddin Ahmed Siddique & Ors on 25 November, 2014
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
GA No.2504 of 2011
With
CS No.224 of 2009
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SHIB KRISHNA DEBUTTER ESTATE
Versus
JANAB JALALUDDIN AHMED SIDDIQUE & ORS.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 25th November, 2014.
Appearance:
Mr. Rahul Karmakar, Adv.
Mr. Nirmalya Dasgupta, Adv.
The Court : This application for dismissal of the suit has now become infructuous since the applicant/defendant nos.3,4 and 5 have paid all the arreas as well as the current municipal rates and taxes.
In view thereof, this application stands dismissed. However, there shall be no order as to costs.
(SOUMEN SEN, J.) B.Pal