Rajasthan High Court - Jodhpur
Ravi Kumar Kalra vs Union Of India on 15 March, 2021
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 3910/2021
Ravi Kumar Kalra
----Petitioner
Versus
Union Of India
----Respondent
For Petitioner(s) : Mr.Rahul Lodha (on VC).
For Respondent(s) :
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 15/03/2021 In wake of onslaught of COVID-19, abundant caution is being taken while hearing the matters in Court.
Issue notice to the respondents, returnable in four weeks.
(DR.PUSHPENDRA SINGH BHATI),J. 81-SPhophaliya/Jitender/-
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