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Rajasthan High Court - Jodhpur

Ravi Kumar Kalra vs Union Of India on 15 March, 2021

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                      S.B. Civil Writ Petition No. 3910/2021

                                   Ravi Kumar Kalra
                                                                                                              ----Petitioner
                                                                               Versus
                                   Union Of India
                                                                                                            ----Respondent


                                   For Petitioner(s)                 :     Mr.Rahul Lodha (on VC).
                                   For Respondent(s)                 :



                                         HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Order 15/03/2021 In wake of onslaught of COVID-19, abundant caution is being taken while hearing the matters in Court.

Issue notice to the respondents, returnable in four weeks.

(DR.PUSHPENDRA SINGH BHATI),J. 81-SPhophaliya/Jitender/-

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