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[Cites 0, Cited by 0] [Section 22E] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22E(2) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

(2)There shall be constituted in every affiliated institution a selection committee with the head of such institution as an ex-officio member thereof, for the purpose of selecting candidates for appointment as teacher in the affiliated institution.