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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(4)(b) in The Coal Mines (Special Provisions) Act, 2015

(b)entitlement to a prospecting licence, mining lease or prospecting licence-cum-mining lease, as the case may be to be granted by the State Government;