Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66(9)] [Section 66] [Entire Act] State of Punjab - Subsection Section 66(9)(y) in The Punjab Factory Rules, 1952 (y)Where stairways discharge through corridors and passageways, the height of the corridors and passageways shall not be less than 2.4 metres.