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State of Uttar Pradesh - Section

Section 54 in U.P. Revenue Code Rules, 2016

54. Mode of publication of the order [Section 59(1) and section 59(4)].

- The general or special order referred to in section 59(1) and section 59(4) shall be published in the Gazette and in two daily newspapers circulating in the locality of such area of which one shall be in Hindi language.