Section 39(2) in The Footwear Design and Development Institute Act, 2017

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Union of India - Subsection

Section 39(2) in The Footwear Design and Development Institute Act, 2017

(2)Every order made under this section shall be laid, as soon as may be after it is made, before each House of Parliament.The Schedule[See section 3(h)]Institute Campuses

Sl. No.	Name of the State	Name and address of the existing Institutecampus and its location
(1)	(2)	(3)
1.	Uttar Pradesh	Footwear Design and Development Institute,A-10/A, Sector-24, Noida, Gautam Budh Nagar, Pin-201301.
2.	Tamil Nadu	Footwear Design and Development Institute, PlotNo: E-1, SIPCOT Industrial Park, Irrungattukotai, Kancheepuram.
3.	West Bengal	Footwear Design and Development Institute,Kolkata Leather Complex, Mouzakariadanga, J.L No-32 and Gangapur,J.L No-35, Kolkata.
4.	Haryana	Footwear Design and Development Institute, PlotNo- 1, Sector-31 B, IMT Rohtak.
5.	Rajasthan	Footwear Design and DevelopmentInstitute,Village Mandor, Tehsil Jodhpur, District- Jodhpur.
6.	Uttar Pradesh	Footwear Design and Development Institute,Sultanpur Road, Fursatganj, Raebareli, Pin-229302.
7.	Madhya Pradesh	Footwear Design and Development Institute,Corner Plot, Khasara No:31, Nagpur-Batil Road, Immlikhera Chowk,Chhindwara.
8.	Madhya Pradesh	Footwear Design and Development Institute,GramMaharajpura Panchayat, Hari Pur, Phawa No-42, Survey No.571/158,61/1/1/1 on Gram Puraposar Road, Guna.
9.	Bihar	Footwear Design and Development Institute, PlotNo P-6, Megha Industrial Area, Moza Dumri, Arra Road, Patna.
10.	Telengana	Footwear Design and Development Institute,LIDCAP Campus, HS Durga, Gachibowli, Bidar-Hyderabad Road,Hyderabad.
11.	Gujarat	Footwear Design and Development Institute, PlotNo H-3301, Near ESIC Hospital, Ankleshwar Industrial Estate,Ankleshwar.
12.	Punjab	Footwear Design and Development Institute,District SAS Nagar (Mohali), Chandigarh-Patiala Highway,Chandigarh.