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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(l) in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015

(l)"Service" or "Experience" wherever prescribed in these rules as a condition for promotion from one Service to another or within the service from one category to another or to senior posts in the case of persons holding a lower post eligible for promotion to a higher post shall include the period for which the person has continuously worked on such lower post(s) after regular selection in accordance with the provisions of the rules promulgated under the proviso to Art. 309 of the Constitution of India.