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Bombay High Court

Ircon International Ltd vs Indian Council Of Agricultural ... on 29 July, 2019

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
       ORDINARY ORIGINAL CIVIL JURISDICTION

COMMERCIAL ARBITRATION APPLICATION NO. 224 OF 2019

   Ircon International Ltd.                              ....Petitioner
                V/S
   Indian Council Of Agricultural Research (icar)     ....Respondent

And Anr Arun Siwach, Vinamra Kopariha, Ms. Prachi Vaudeo i/b Cyril Amarchand Mangaldas For Petitioner M.S. Topkar for R. No. 1 & 2 CORAM : G. S. KULKARNI, J DATE : 29th July, 2019 P.C. :

At the request of learned advocate for the respondent Nos. 1 & 2, Stand over to 13/08/2019. No further adjournment.
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