Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 13 in The Rajasthan Revenue Courts Manual, 1956 13. Date and place should be stated is summons when parties summoned in camp. - When parties are summoned to appear in camp the place as well as the date shall always be stated in the summons.
