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[Cites 0, Cited by 0] [Section 354(3)] [Section 354] [Entire Act]

Union of India - Subsection

Section 354(3)(a) in The Income Tax Act, 2025

(a)if he is so satisfied about the objects and the genuineness of the activities and compliance of such requirements of any other law in force, he shall pass an order in writing approving it; or