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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(1)(c) in Advertisement (Registration and Regulation) Bye-laws, 2012

(c)To report to the Commissioner in writing any attempt by any body to set up hoardings in the no-advertisement zone(s), and to give effect to the orders of the Commissioner in this regard.