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[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

State of Bihar - Subsection

Section 49(2)(i) in Bihar Inland Vessels Rules, 2013

(i)Boats should be sturdy and should maintenance standards rigid. The under water material should be sound, strong and river worthy. In small vessels one pair of ores should be kept in readiness for use in event of power failure.