Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(2) in The Maharashtra State Legal Aid and Advice Board Rules, 1981

(2)The Conciliation Cell shall be divided into panels of two each and any claim or dispute which is referred for conciliation may be entrusted by the Member Secretary to any such panel after taking into consideration the nature of the claim or dispute.