Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(1) in Tamil Nadu Occupants of Kudiyiruppu (Protection From Eviction) Act, 1961 (1)"agricultural labourer" means a person whose principal means of livelihood is the income he gets as wages for his manual labour on agricultural land;
