Section 102(2)(c) in The Maharashtra Cooperative Societies Rules, 1961

[Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act]

(c)publication of sale notice at-

(i)the village chavdi;

(ii)the office of the Mamlatdar, Tahsildar or Mahalkari concerned;

(iii)the office of the Land Development Bank;

(iv)the principal office of the Deputy Registrar in the District.

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