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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(1)(b) in The Pandharpur Temples Act, 1973

(b)the names of the persons having interest in such right or privilege, and the share of each such person in the amount paid under section 6 or section 8;