Rajasthan High Court - Jodhpur
Ratan Lal vs Addl. Dist. Collector Rajsamand And Anr on 13 September, 2018
Author: Sandeep Mehta
Bench: Sandeep Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ No. 7017/2018
Ratan Lal S/o Shri Mohan Lal, By Caste Salvi, Resident Of
Pipawas, Tehsil Relmagra District Rajsamand.
----Petitioner
Versus
1. Addl. District Collector, Rajsamand.
2. Gram Panchayat, Kotdi, Through Sarpanch, Gram
Panchayat Kotdi Panchayat Samiti Relmagra District
Rajsamand.
----Respondents
For Petitioner(s) : Mr. R.S. Chundawat
For Respondent(s) : -
HON'BLE MR. JUSTICE SANDEEP MEHTA
Order 13/09/2018 Issue notice of the writ petition as well as the stay petition to the respondents returnable in four weeks.
List after four weeks.
(SANDEEP MEHTA),J Pramod/60 Powered by TCPDF (www.tcpdf.org)