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Rajasthan High Court - Jodhpur

Ratan Lal vs Addl. Dist. Collector Rajsamand And Anr on 13 September, 2018

Author: Sandeep Mehta

Bench: Sandeep Mehta

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                           S.B. Civil Writ No. 7017/2018

                                   Ratan Lal S/o Shri Mohan Lal, By Caste Salvi, Resident Of
                                   Pipawas, Tehsil Relmagra District Rajsamand.
                                                                                                  ----Petitioner
                                                                         Versus
                                   1.          Addl. District Collector, Rajsamand.
                                   2.          Gram    Panchayat,       Kotdi,    Through    Sarpanch,    Gram
                                               Panchayat    Kotdi   Panchayat      Samiti    Relmagra    District
                                               Rajsamand.
                                                                                               ----Respondents


                                   For Petitioner(s)           :    Mr. R.S. Chundawat
                                   For Respondent(s)           :    -



                                                  HON'BLE MR. JUSTICE SANDEEP MEHTA

Order 13/09/2018 Issue notice of the writ petition as well as the stay petition to the respondents returnable in four weeks.

List after four weeks.

(SANDEEP MEHTA),J Pramod/60 Powered by TCPDF (www.tcpdf.org)