Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 161] [Entire Act] Union of India - Subsection Section 161(iv) in The Sikh Gurdwaras Act, 1925 (iv)in columns 4, 5, 6, 7 and 8 opposite the paragraph inserted by sub-clause (ii) the words "Ditto" shall be inserted :
