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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(xxiii) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(xxiii)"Market functionaries" means a trader, a commission agent, buyer, processor, a stockiest, and any other person as may be declared by the State Government.