Madhya Pradesh High Court
Miss Khushi Gupta vs Central Board Of Secondary Education on 1 September, 2020
Author: Sheel Nagu
Bench: Sheel Nagu
WP.5716.2020
The High Court of Madhya Pradesh
WP.5716.2020
(Ms. Khushi Gupta Vs. C.B.S.E & Ors.)
Gwalior dated 01.09.2020
Shri Sanjeev Jain, learned counsel for the petitioner.
Shri Saurabh Parashar, learned counsel for respondent No.1 & 2.
Heard learned counsel for the rival parties through video conferencing.
Shri D.P. Singh, learned counsel, for CBSE is said to be not available.
List next week.
(Sheel Nagu) Judge pd PAWAN Digitally signed by PAWAN DHARKAR DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF DHARK MADHYA PRADESH BENCH GWALIOR, postalCode=474011, st=Madhya Pradesh, 2.5.4.20=345b3604d572ed9dd149 AR 2fe82dc3b1eef67eff2cb59f3ac97e 920ac264de7828, cn=PAWAN DHARKAR Date: 2020.09.02 14:41:30 +05'30'