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Madhya Pradesh High Court

Miss Khushi Gupta vs Central Board Of Secondary Education on 1 September, 2020

Author: Sheel Nagu

Bench: Sheel Nagu

                                                                                                      WP.5716.2020

                                                             The High Court of Madhya Pradesh
                                                                         WP.5716.2020
                                                            (Ms. Khushi Gupta Vs. C.B.S.E & Ors.)
                                            Gwalior dated 01.09.2020

                                                  Shri Sanjeev Jain, learned counsel for the petitioner.

                                                  Shri Saurabh Parashar, learned counsel for respondent No.1 & 2.

Heard learned counsel for the rival parties through video conferencing.

Shri D.P. Singh, learned counsel, for CBSE is said to be not available.

List next week.

(Sheel Nagu) Judge pd PAWAN Digitally signed by PAWAN DHARKAR DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF DHARK MADHYA PRADESH BENCH GWALIOR, postalCode=474011, st=Madhya Pradesh, 2.5.4.20=345b3604d572ed9dd149 AR 2fe82dc3b1eef67eff2cb59f3ac97e 920ac264de7828, cn=PAWAN DHARKAR Date: 2020.09.02 14:41:30 +05'30'