Section 10Q(1)(b) in Income Tax Rules, 1962

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Union of India - Subsection

Section 10Q(1)(b) in Income Tax Rules, 1962

(b)there is a change in law that modifies any matter covered by the agreement but is not of the nature which renders the agreement to be non-binding ; or

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Union of India - Subsection

Section 10Q(1)(b) in Income Tax Rules, 1962