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Supreme Court - Daily Orders

Centrica India Offshore Pvt. Ltd. New ... vs The Commissioner Of Income Tax-I, New ... on 10 October, 2014

Bench: Madan B. Lokur, C. Nagappan

  ITEM NO.29                                 COURT NO.11                SECTION IIIA

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

             Petition(s) for Special Leave to Appeal (C) No(s). 22295/2014

  (Arising out of impugned final judgment and order dated 25/04/2014
  in WP No. 6807/2012 passed by the High Court of Delhi at N. Delhi)

  CENTRICA INDIA OFFSHORE PVT. LTD. NEW DELHI                           Petitioner(s)

                                                    VERSUS

  THE COMMISSIONER OF INCOME TAX-I, NEW DELHI & ORS. Respondent(s)

  (with interim relief and office report)


  Date : 10/10/2014 This petition was called on for hearing today.

  CORAM :
                           HON'BLE MR. JUSTICE MADAN B. LOKUR
                           HON'BLE MR. JUSTICE C. NAGAPPAN

  For Petitioner(s)                   Mr.   S. Ganesh, Sr. Adv.
                                      Mr.   Nageswar Rao, Adv.
                                      Mr.   Sandeep Karhail, Adv.
                                      Ms.   Sayaree Basu Mallik, Adv.
                                      Mr.   Ambhoj Kumar Sinha, Adv.

  For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                               O R D E R

The special leave petition is dismissed.




                      (R.NATARAJAN)                              (JASWINDER KAUR)
                       Court Master                               Court Master




Signature Not Verified

Digitally signed by
Meenakshi Kohli
Date: 2014.10.10
16:50:55 IST
Reason: