Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 1 in The Hooghly River Bridge Act, 1969 1. Short title and application. (1)This Act may be called the Hooghly River Bridge Act, 1969.(2)It shall apply to the Port of Calcutta as defined, from time to time, under section 5 of the Indian Ports Act, 1908.
