Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 90 in The Board's Excise Rules, 1965

90. Report of cultivation to be furnished.

- On receipt, of the licence from the Collector, the cultivator shall immediately take up cultivation and report the same to the Commissioner through the Collector before the 15th day of July. The Collector shall, while forwarding the report, indicate the staff required for guarding the field and supervising the operations.