Punjab-Haryana High Court
Dayanand And Others vs Land Acquisition Collector, Panipat ... on 17 February, 2025
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
2022 PHRCU2RSS IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH RFA-763-2012 (O&M) Date of Decision: 17.02.2025 DAYANAND AND OTHERS ..Appellant(s) Versus LAND ACQUISITION COLLECTOR AND OTHERS ..Respondent(s) CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL Present: Mr. Ashwani Talwar, Advocate, Mr. Deepak Goyat, Advocate for the appellant(s). Mr. Yashveer Kharb, Advocate for Mr. S.S. Kharb, Advocate for the appellant(s). Mr. Abhinash Jain, DAG, Haryana. Mr. Pardeep Singh Poonia, Advocate, Mr. Dharampal Saini, Advocate, Mr. Mukul Malik, Advocate, Mr. Pulkit Dhanda, Advocate for respondents-HPGCL. ANIL KSHETARPAL, J.
1. For orders, see detailed order of the even date passed in RFA-1525-2012, titled as "Ravi Dutt and Ors Vs. State of Haryana and Ors"'.
2. All the pending miscellaneous applications, if any, are also disposed of.
17.02.2025 (ANIL KSHETARPAL) Mohit Bishnoi JUDGE Whether speaking/reasoned : Yes Whether reportable : No MOHIT 2025.02.21 10:58 I attest to the accuracy and integrity of this document