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[Cites 0, Cited by 0] [Section 214(1)] [Section 214] [Entire Act]

State of West Bengal - Subsection

Section 214(1)(k) in The West Bengal Motor Vehicles Rules, 1989

(k)to grant Stage Carriage permits to the State Transport Undertakings on inter-State routes agreed upon between two States in accordance with reciprocal agreements under section 88 of the Act;