Rajasthan High Court - Jodhpur
Gulam Mohammad vs State Of Rajasthan on 22 October, 2020
Author: Rameshwar Vyas
Bench: Rameshwar Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 11000/2020
Gulam Mohammad S/o Shri Sher Mohammad, Aged About 45
Years, B/c Musalman, R/o Sadalkheda, Police Station Nikumbh,
District Chittorgarh.
----Petitioner
Versus
State Of Rajasthan, Through Pp
----Respondent
For Petitioner(s) : Mr. Deepak Menaria, through VC
For Respondent(s) : Mr. Laxman Solanki, PP
HON'BLE MR. JUSTICE RAMESHWAR VYAS
Order 22/10/2020 List the matter on 10.11.2020. Till then, the petitioner shall not be arrested in connection with FIR No.29/2020 registered at Police Station, Nikumbh, District Chittorgarh.
(RAMESHWAR VYAS),J 66-AnilKC/-
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