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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Meghalaya - Subsection

Section 20(2)(b) in The Meghalaya Police Act, 2010

(b)Have the same powers, privileges and immunities and be liable to the same duties and responsibilities and be subject to the same authorities as a member of the Police Service.