Section 17C(1)(a) in Tamil Nadu Prohibition Act, 1937

[Cites 0, Cited by 2] [Section 17C(1)] [Section 17C] [Entire Act]

(a)of manufacturing [any liquor other than foreign liquor, or] [Substituted 'or' by Tamil Nadu Act No. 29 of 1985.] supplying by wholesale,

Legal Document View