Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act] State of Telangana - Subsection Section 37(2)(j) in Telangana Labour Welfare Fund Act, 1987 (j)the percentage of the annul income of the Fund beyond which the Board may not spend on the staff and on other administrative expenses;