Rajasthan High Court - Jodhpur
Deepak Suthar vs State & Ors on 8 May, 2017
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 6175 / 2014
Deepak Suthar son of Sh. Goverdhan Ram, aged about 21 years,
R/o Plot No.152, Vaishnav School Raod, Nai Basti, Pal Gaon,
Jodhpur, Rajasthan.
----Petitioner
Versus
1. The state of Rajasthan through its Secretary, Department of
College Education, Jaipur.
2. The Coordinator, PTET-2014, JNVU Jodhpur, Rajasthan.
3. JNVU Jodhpur through its Registar.
4. Principal/Secretary, Sh. Umrao B.Ed. College (117C041), K.
No. 148, Nandra Banar Jodhpur, Rajasthan.
----Respondent
_____________________________________________________
For Petitioner(s) : Mr. Deepak Jangid.
For Respondent(s) : Mr. P.R. Singh.
Mr. Digvijay Singh.
_____________________________________________________
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 08/05/2017 Learned counsel for the petitioner submits that petition has been rendered infructuous.
The same is, therefore, dismissed as having become infructuous.
(ARUN BHANSALI)J. Sumit-190