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Rajasthan High Court - Jodhpur

Deepak Suthar vs State & Ors on 8 May, 2017

Author: Arun Bhansali

Bench: Arun Bhansali

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
               S.B. Civil Writ Petition No. 6175 / 2014
Deepak Suthar son of Sh. Goverdhan Ram, aged about 21 years,
R/o Plot No.152, Vaishnav School Raod, Nai Basti, Pal Gaon,
Jodhpur, Rajasthan.
                                                          ----Petitioner
                               Versus
1.    The state of Rajasthan through its Secretary, Department of
College Education, Jaipur.
2.     The Coordinator, PTET-2014, JNVU Jodhpur, Rajasthan.
3.     JNVU Jodhpur through its Registar.
4.   Principal/Secretary, Sh. Umrao B.Ed. College (117C041), K.
No. 148, Nandra Banar Jodhpur, Rajasthan.
                                                      ----Respondent
_____________________________________________________
For Petitioner(s)   : Mr. Deepak Jangid.
For Respondent(s) : Mr. P.R. Singh.
                       Mr. Digvijay Singh.
_____________________________________________________
             HON'BLE MR. JUSTICE ARUN BHANSALI

Order 08/05/2017 Learned counsel for the petitioner submits that petition has been rendered infructuous.

The same is, therefore, dismissed as having become infructuous.

(ARUN BHANSALI)J. Sumit-190