Supreme Court - Daily Orders
Common Cause vs Union Of India . on 2 May, 2017
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.22 COURT NO.5 SECTION PIL(W)
(Part-Heard)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 114/2014
COMMON CAUSE Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(WITH APPLN. FOR INTERVENTION, DIRECTION AND MODIFICATION OF
COURT'S ORDER DATED 16.05.2014 AND PERMISSION TO FILE ADDITIONAL
DOCUMENTS AND EXTENSION OF TIME AND APPLN. FOR SEEKING WITHDRAWAL
OF I.A.NOS. 92-93 AND OFFICE REPORT)
WITH
W.P.(C) No. 194/2014
(WITH APPLICATION FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS)
WITH
I.A.NOS. 3706-3707, 3737, 3740, 3745, 3755, 3756 IN W.P.(C) No.
202/1995
(WITH APPLN.(S) FOR FOR INTERVENTION AND DIRECTIONS AND
MODIFICATION OF COURT'S ORDER DATED 13.01.2014 AND IMPLEADMENT AND
OFFICE REPORT)
Date : 02/05/2017 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
Mr. A.D.N. Rao, Adv. (A.C.)
Mr. Harish N. Salve, Sr.Adv.(A.C.) (NP)
Ms. Aparajita Singh, Adv.(A.C.) (NP)
Mr. Siddhartha Chowdhury, Adv. (A.C.) (NP)
For Petitioner(s) Mr. Prashant Bhushan, AOR
Mr. Pranav Sachdeva, Adv.
Mr. Sumant Bhushan, Adv.
Mr. Devesh Agnihotri, Adv.
Mr. Sudhakar, Adv.
Ms. Neha Rathi, Adv.
Mr. Nischal Kumar Neeraj, AOR
Signature Not Verified
Digitally signed by
MEENAKSHI KOHLI
Date: 2017.05.02 Mr. Deependra Kr. Pathak, Adv.
17:09:23 IST
Reason:
For Respondent(s) Mr. Mukul Rohatgi, Attorney General
1
UOI Ms. Pinky Anand, ASG
Mr. A.K. Panda, Sr. Adv.
Ms. V. Mohana, Sr. Adv.
Ms. Swarupama Chaturvedi, Adv.
Mr. Karan A. Seth, Adv.
Mr. Balendu Shekhar, Adv.
Ms. Meenakshi Grover, Adv.
Ms. Gunwant Dara, Adv.
Mr. Raj Bahadur, Adv.
Mr. G.S. Makker, AOR
Mr. B. Krishna Prasad, AOR
Mr. D.L. Chidananda, Adv.
Mr. Ravindra Bana, Adv.
Mr. P.K. Mullick, Adv.
Ms. Gargi Khanna, Adv.
Mrs. Anil Katiyar, Adv.
Mr. Atulesh Kumar, Adv.
Mr. Hemant Arya, Adv.
Ms. Snidha Mehra, Adv.
I.A. 70, 73 & 48 Mr. Gopal Subramanium, Sr. Adv.
Mr. Manas Ranjan Mohapatra, Sr. Adv.
Mr. Ramesh Singh, Adv.
Mr. Shiv Mangal Sharma, Adv.
Mr. Nishit Agrawal, Adv.
Mr. T.A. Rehman, Adv.
Mr. Shrey Kapoor, Adv.
for M/s Aura & Co.
I.A. 42 Mr. Gopal Subramanium, Sr. Adv.
(Sarda Mines) Mr. Parag P. Tripathi, Sr. Adv.
40, 61 Mr. Gopal Jain, Sr. Adv.
Mr. R.N. Karanjawala, Adv.
Ms. Nandini Gore, Adv.
Ms. Tahira Karanjawala, Adv.
Ms. Natasha Sehrawat, Adv.
Ms. Khushboo Bari, Adv.
Mrs. Manik Karanjawala, Adv.
Mr. Naveen Kumar, Adv.
IA 22,68,75 & 85 Mr. Gopal Subramanium, Sr. Adv.
Mr. Naveen Kumar, Adv.
Mr. Sudeep Dey, Adv.
Mr. Nishi Kant Singh, Adv.
IA 15-16 Mr. Gopal Subramanium, Sr. Adv.
Mr. Anand Varma, Adv.
Mr. Kaustubh Prakash, Adv.
Mr. Shubhangi Jain, Adv.
Mr. R.M. Patnaik, Adv.
I.A.39, 71,63 Mr. P. Chidambaram, Sr. Adv.
2
Mr. Raju Ramachandran, Sr. Adv.
Mrs. Vanita Bhargava, Adv.
Mr. Ajay Bhargava, Adv.
Kudrat Dev, Adv.
Ms. Shreya Agrawal, Adv.
for M/s Khaitan & Co.
Indrani Patnaik Mr. Gopal Subramaniam, Sr. Adv.
Mr. Ashok K. Parija, Sr. Adv.
Mr. Anand Verma, Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Naveen Kumar, Adv.
Mr. Dhananjay Mishra, Adv,
Mr. Gaurav Khanna, Adv.
Ms. Nishit Agarwal, Adv.
Ms. Devika Mohan, Adv.
Mr. E.C. Agrawala, AOR
Tata Steel Ltd. Dr. A.M. Singhvi, Sr. Adv.
Mr. Ashok K. Parija, Sr.Adv.
Mr. Gopal Jain, Sr. Adv.
Mr. Amar Dave, Adv.
Mr. R.N. Karanjawala, Adv.
Ms. Nandini Gore, Adv.
Ms. Sonia Nigam, Adv.
Mr. Abhinay Sharma, Adv.
Ms. Neha Khandelwal, Adv.
Ms. Tahira Karanjawala, Adv.
Mr. Amit Bhandari., Adv.
Mrs. Manik Karanjawala, Adv.
For M/s. Karanjawala & Co.
Jindal Steel Mr. V. Giri, Sr. Adv.
Mr. Aakash Bajaj, Adv.
Ms. Suriti Chowdhary, Adv.
Mr. Sanjeev K. Kapoor, Adv.
OMC Mr. V. Giri, Sr. Adv.
Mr. Raj Kumar Mehta, AOR
Mr. Elangbam Premjit Sinth, Adv.
Ms. Himanshi Andley, Adv.
SAIL Mr. K.K. Venugopal, Sr. Adv.
Mr. Sunil Kumar Jain, AOR
Mr. Pawanshree Agrawal, Adv.
Mr. Akarsh Garg, Adv.
Mr. K.P.S. Chani, Adv.
Odisha Mr. Rakesh Dwivedi, Sr. Adv.
Ms. Kirti Renu Mishra, AOR
Ms. Sansriti Pathak, Adv.
Ms. Apurva Upmanya, Adv.
3
Jharkhand Mr. Gopal Prasad, Adv.
FIMI Mr. Sunil Dogra, Adv.
Mr. Vivek Vishnoi, Adv.
Mr. Abhishek Sharma, AOR
Mr. Anupam Lal Das, AOR
Mr. Balaji Srinivasan, AOR
Mr. Ashok H. Desai, Sr.Adv.
Mr. Ashok K. Parija, Sr. Adv.
Mr. Gaurav Kejriwal, AOR
Mr. Keshav Mohan, Adv.
Mr. Sujit Keshri, Adv.
I.A. 45-48 Mr. Saraswata Mohapatra, Adv.
Mr. P.R. Mishra, Adv.
Ms. Rajani Ohri Lal, Adv.
Mr. Himinder Lal, AOR
Mr. Ashok Panigrahi, AOR
I.A.12,13,15,16 Mr. Ashok Kr. Parija, Sr. Adv.
18,19,28,29, Mr. Dhananjaya Mishra, Adv.
30,54,60,90 Mr. Arnav Dash, Adv.
Mr. Bishwaraj Sahoo, Adv.
Mr. Avnish Kr. Sharma, Adv.
Mr. R.M. Patnaik, Adv.
Mr. Saurav Agrawal, Adv.
Mr. Tayenjam Momo Singh, AOR
O. SPCB Mr. Ashok Kr. Panda, Sr. Adv.
Mr. Tejaswi Kumar Pradhan, AOR
Mr. Manoranjan Paikaray, Adv.
Mr. Anirudha Purushottam, Adv.
I.A.49 Mr. Ashok H. Desai, Sr. Adv.
Mr. Manas Ranjan Mohapatra, Sr. Adv.
Mr. Shiv Mangal Sharma, Adv.
Mr. Lalit Mohapatra, Adv.
Mr. Sitesh Narayan Singh, Adv.
for M/s Aura & Co.
I.A.52 Mr. Manas Ranjan Mohapatra, Sr. Adv.
Mr. Shiv Mangal Sharma, Adv.
Mr. Lalit Mohapatra, Adv.
for M/s Aura & Co.
M/s. Fox Mandal & Co.
4
Ms. Ruchi Kohli, AOR
I.A. 87 & 91 Mr. V. Giri, Sr. Adv.
Mr. Rana Mukherjee, Sr. Adv.
Ms. Movita, AOR
Mr. R.L. Mitra, Adv.
Ms. Daisy Hannah, Adv.
Ms. Akhila J., Adv.
Mr. Haris Beeran, AOR
Mr. Kedar Nath Tripathy, AOR
I.A. 51,82 & 89 Mr. Krishnan Venugopal, Sr. Adv.
Mr. Naveen Kumar, AOR
Mr. Sudeep Dey, Adv.
Mr. Nishi Kant Singh, Adv.
I.A. 69,83 & 88 Mr. Naveen Kumar, AOR
Mr. Sudeep Dey, Adv.
Mr. Nishi Kant Singh, Adv.
I.A.26 & 37 Mr. Ajit Kr. Sinha, Sr. Adv.
Mr. Arvind Dattar, Sr. Adv.
Mr. Naveen Kumar, Adv.
Mr. Anand Varma, Adv.
Mr. Nishit Agrawal, Adv.
Mr. Sudeep Dey, Adv.
Mr. Nishi Kant Singh, Adv.
Ms. Ameyavikrama Thanvi, Adv.
I.A. 38 Mr. Ajit Kumar Sinha, Sr. Adv.
Mr. Naveen Kumar, Adv.
Ms. Alankrita Sinha, Adv.
I.A.62&84 Mr. Naveen Kumar, Adv.
51,82,83,88,89 Mr. Sudeep Dey, Adv.
Mr. Nishi Kant Singh, Adv.
I.A. 54 Mr. Bhavani Shankar Gadnis, Adv.
Mr. Vishwanath Gadnis, Adv.
Mr. Naveen Kumar, Adv.
Mrs. V.S. Lakshmi, Adv.
Mr. Abhishek Kumar, AOR
I.A. 92,93,94 Mr. Ambhoj Kumar Sinha, AOR.
I.A.95,96 Mr. V. Shekhar, Sr. Adv.
Mr. Nishant Anand, Adv.
Mr. Sachin Das, Adv.
5
Mr. Azim H. Laskar, Adv.
Mr. Chandra Bhushan Prasad, Adv.
Mr. Biswajit Das, Adv.
Telangana Mr. S. Udaya Kumar Sagar, Adv.
Mr. Mrityunjai Singh, Adv.
Mr. Aakash Bajaj, Adv.
Ms. Suriti Chowdhary, Adv.
For M/s. Khaitan & Co.
Gujarat Ms. Hemantika Wahi, Adv.
Ms. Mamta Singh, Adv.
Haryana Dr. Monika Gusain, AOR
Mr. Karunesh Kumar Shukla, Adv.
W.B. Ms. Nandini Sen, Adv.
Mr. Chanchal Kr. Ganguli, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Arguments heard in part.
List the matters tomorrow (i.e. on 3rd May, 2017) as part-heard matters.
(Meenakshi Kohli) (Sharda Kapoor) Court Master (SH) Court Master (NS) 6