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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Himachal Pradesh - Subsection

Section 39(2)(xvi) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(xvi)inspect and verify scales, weights and measures in use in a market area and also the books of accounts and other documents maintained by the market functionaries in such form and in such manner as may be prescribed;