Gauhati High Court
Rajib Bharali vs The State Of Assam And 7 Ors on 21 January, 2019
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GAHC010232392018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 7317/2018
1:RAJIB BHARALI
S/O- LATE LUHIT BHARALI, R/O- MORNOI VILLAGE, P.O- MORNOI
BABEJIA, P.S- GHILAMARA, DIST- LAKHIMPUR, ASSAM
VERSUS
1:THE STATE OF ASSAM AND 7 ORS
REP. BY COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM,
PANCHAYAT AND RURAL DEVELOPMENT, ASSAM SECRETARIAT, DISPUR,
GUWAHATI- 06
2:THE JOINT SECRETARY
TO THE GOVT OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT
ASSAM SECRETARIAT
DISPUR
GUWAHATI- 06
3:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPTT
JURIPAR
PANJABARI
GUWAHATI- 37
ASSAM
4:THE CHIEF EXECUTIVE OFFICER
LAKHIMPUR ZILLA PARISHAD
LAKHIMPUR
5:GHILAMARA ANCHALIK PANCHAYAT
GHILAMARA
P.O- GHILAMARA
DIST- LAKHIMPUR
ASSAM
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6:THE EXECUTIVE OFFICER
GHILAMARA ANCHALIK PANCHAYAT
GHILAMARA
DIST- LAKHIMPUR
ASSAM
7:SETTLEMENT COMMITTEE
GHILAMARA ANCHALIK PANCHAYAT
GHILAMARA
P.O- GHILAMARA
DIST- LAKHIMPUR
ASSAM
8:DHARMESWAR DAS
S/O- KANAK DAS
R/O- BALIJAN KOIBARTA VILLAGE
P.O- MORNOI BABEJIA
P.S- GHILAMARA
DIST- LAKHIMPUR
ASSA
Advocate for the Petitioner : MR. B BORA
Advocate for the Respondent : GA, ASSAM
BEFORE MR. DHRUPAD KASHYAP DAS, REGISTRAR (JUDICIAL) Order with signature Date : 21-01-2019 Petitioner's counsel is present.
Seen the Office Note dated 18.01.2019. As per the said Office Note, notices were issued upon respondent nos.5, 7 & 8 by registered post with A/D. But neither A/D Cards nor unserved notices have been received back on behalf of respondent nos.5, 7 & 8 till date. The postal journal in respect of service of notice are shown at 'Flags- X & Y'. As per the track consignment from www.indiapost.gov.in, it appears that the registered letters/items bearing reference numbers RS513681751IN, RS513681765IN & RS513681779IN have been shown to be delivered. Therefore, service shall be considered as complete (Track consignment records are annexed herewith).
Page No.# 3/3 List the matter before the Court accordingly.
Registrar (Judicial) Comparing Assistant